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Union of India - Section

Section 4 in The Khadi And Village Industries Commission Rules, 1957

4. Members Whether to be Full Time or Part-Time.

- Members representing geographical zones, appointed under clause (a) of sub section (2) of Sec.4 of the Act, excepting the Chairman, shall be part-time members. Any member appointed under clause (6) thereof may be appointed by the Government either as part-time of full time member.