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State of Punjab - Section

Section 9A in The Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987

9A. [ Audit of Pension etc. - The first payment to a retiring employee with regard to pension and gratuity shall be made by the Board or the Market Committee, as the case may be, after getting the same audited by the Examiner, Local fund Accounts, Punjab State Agricultural Marketing Board and all subsequent monthly payments and arrears shall be paid and checked by the Examiner, Local Fund Accounts, Punjab Agricultural Marketing Board at the post audit stage.] [Rule 9-A, added by G.S.R. 28/PA. 23/61/S. 43/Amd. (1)/94 dated 22.4.1994.]