Delhi High Court - Orders
Ishwar Chand Jain vs Delhi Development Authority & Anr on 2 November, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7714/2014
ISHWAR CHAND JAIN ..... Petitioner
Through: Mr Parveen Kumar Aggarwal and
Mr Abhishek Grover, Advs.
versus
DELHI DEVELOPMENT AUTHORITY & ANR
..... Respondents
Through: Mr Ajay Brahme, Adv. for DDA
(through VC)
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 02.11.2023 List on 30.11.2023 at 03:30 p.m. JASMEET SINGH, J NOVEMBER 2, 2023 sr Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 01:39:22