Delhi High Court - Orders
Godaddy.Com Llc vs Snapdeal Private Limited And Ors on 6 March, 2023
Author: Manmohan
Bench: Manmohan
$~2 to 4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 173/2022 & C.M. Nos. 30294-30296/2022
GODADDY.COM LLC ..... Appellant
Through: Mr.Darpan Wadhwa, Sr.Advocate
with Mr. Moazzam Khan, Mr.Alipak
Banerjee, Ms.Shweta Sahu, Mr. Parva
Khare, Ms. Anvita Goel and Mr. Brijesh
Ujjainwal, Advocates.
versus
SNAPDEAL PRIVATE LIMITED AND ORS ..... Respondents
Through: Mr.Harish Vaidyanathan Shankar,
CGSC with Mr.Srish Kumar Mishra,
Mr.Sagar Mehlawat and
Mr.Alexander Mathai Paikaday,
Advocates for R-31.
Ms. Shwetasree Majumder with Mr.
Aditya Verma, Ms. Tanya Varma,
Ms. Lalita Sowmya Priya Pemmoraju,
Mr. K.Rigved Prasad and Ms. Devyani
Nath, Advocates
+ FAO(OS) (COMM) 174/2022 & C.M. Nos. 30300-30302/2022
ENDURANCE DOMAINS TECHNOLOGY LLP AND ORS
..... Appellants
Through: Mr. Dayan Krishnan, Sr.Advocate
with Mr.Alipak Banerjee, Ms.Shweta
Sahu, Mr. Brijesh Ujjainwal and Mr.
Parva Khare, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:07.03.2023
18:55:27
SNAPDEAL PRIVATE LIMITED AND ORS ..... Respondents
Through: Mr.Harish Vaidyanathan Shankar,
CGSC with Mr.Srish Kumar Mishra,
Mr.Sagar Mehlawat and
Mr.Alexander Mathai Paikaday,
Advocates for R-31.
Ms. Shwetasree Majumder with Mr.
Aditya Verma, Ms. Tanya Varma,
Ms. Lalita Sowmya Priya Pemmoraju,
Mr. K.Rigved Prasad and Ms. Devyani
Nath, Advocates
+ FAO(OS) (COMM) 209/2022 & C.M. Nos. 35847/2022,
35849/2022
SNAPDEAL LIMITED ..... Appellant
Through: Ms. Shwetasree Majumder with Mr.
Aditya Verma, Ms. Tanya Varma,
Ms. Lalita Sowmya Priya Pemmoraju,
Mr. K.Rigved Prasad and Ms. Devyani
Nath, Advocates
Versus
GODADDY.COM, LLC AND OTHERS ..... Respondents
Through: Mr. Dayan Krishnan, Sr.Advocate
with Mr. Alipak Banerjee, Ms.Shweta
Sahu, Mr. Brijesh Ujjainwal and Mr.
Parva Khare, Advocates for R-1 to 4,
10, 23, 26 and 31
Ms. Swati Bhardwaj, Advocate for
Mr.Apoorv Kurup, Advocate for R-
33.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SAURABH BANERJEE
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:07.03.2023
18:55:27
ORDER
% 06.03.2023 Arguments heard in part. List the matter on the date already fixed i.e. 7th March, 2023 at 2:30 PM.
MANMOHAN, J SAURABH BANERJEE, J MARCH 6, 2023/akr Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:07.03.2023 18:55:27