Bombay High Court
Bindu Narang vs Matrix Cellular (International) on 3 December, 2018
Bench: B.P. Dharmadhikari, Sarang Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2977 OF 2018
Bindu Narang ....Petitioner
V/S
Matrix Cellular (international) ....Respondent
CORAM : B.P. DHARMADHIKARI &
SARANG VIJAYKUMAR KOTWAL, JJ
DATE : 3rd December, 2018
P.C. :
List the matter as per CMIS date. In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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