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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(1) in The Karnataka Oil Palm (Regulation of Cultivation, Production and Processing) Act, 2013

(1)The Price Fixation Committee (PFC) shall perform the following functions, to recommend or approve the price for purchase of oil palm Fresh Fruit Bunches having regard to,-
(a)the prices at which Crude palm oil produced from Oil Palm Fresh Fruit Bunch is sold by a factory;
(b)the recovery of oil from Fresh Fruit Bunch;
(c)the prices of crude palm oil in international market, and in other states in the country;