Delhi High Court - Orders
Sopan Projects vs Great Eastern Energy Corporation Ltd on 13 April, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~36 & 43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 100/2018
SOPAN PROJECTS ..... Petitioner
Through: Mr. V. Seshagiri and Mr. Adhish
Rajvanshi, Advocates.
versus
GREAT EASTERN ENERGY CORPORATION LTD.
..... Respondent
Through: Mr. Aseem Chaturvedi and Mr.
Shivank Diddi, Advocates.
+ O.M.P. (COMM) 451/2017
GREAT EASTERN ENERGY CORPORATION LIMITED
..... Petitioner
Through: Mr. Aseem Chaturvedi and Mr.
Shivank Diddi, Advocates.
versus
SOPAN PROJECTS ..... Respondent
Through: Mr. V. Seshagiri and Mr. Adhish
Rajvanshi, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 13.04.2022 At the joint request of the counsel for the parties, re-notify on 20th October, 2022.
SANJEEV NARULA, J APRIL 13, 2022/nd Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:15.04.2022 12:00:33