Allahabad High Court
Ruttonsha International Reftifier ... vs M/S Uptron Powertronics Ltd. on 9 August, 2010
Court No. - 33 Case :- COMPANY PETITION No. - 51 of 2001 Petitioner :- Ruttonsha International Reftifier Ltd. Respondent :- M/S Uptron Powettronics Ltd. Petitioner Counsel :- Piyush Agarwal Respondent Counsel :- R.D. Khare,A.K. Mishra,O.L.B.K.L. SriVastaVa,O.L.S.K. SaXena,S.D. Singh,S.P. Singh Hon'b|e Bharati Sapru.J. List in the next cause list showing the name of Counsels for the petitioner.
Order Date :- 9.8.2010 S.P.