Chattisgarh High Court
Indersai @ Guddu & Anr vs State Of Chhattisgarh 4 Mcrc/2187/2018 ... on 26 April, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Misc. Criminal Case No.2176 of 2018
Indersai @ Guddu & Anr. Verses State of Chhattisgarh
26.4.2018 Shri Jitendra Shrivastava, counsel for the applicants.
Shri Arvind Dubey, Panel Lawyer for the State/respondent.
At the request of learned counsel for the applicants, list this matter after a week.
Sd/-
(Ram Prasanna Sharma) Judge Bini