Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] Bombay Presidency - Subsection Section 88(5) in The Bombay Forest Rules, 1942 (5)The Divisional Forests Officer, may on application made to him, renew the licence issued under sub-rule (3) with effect from the date of its expiry.
