Gujarat High Court
Karl Marx General Labour Unionthro Its ... vs Assistant Labour Commissioner & on 15 January, 2013
Author: K.S.Jhaveri
Bench: Ks Jhaveri
KARL MARX GENERAL LABOUR UNIONTHRO ITS SECRETARY/AUTHORISESD....Petitioner(s)V/SASSISTANT LABOUR COMMISSIONER C/SCA/305/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION NO. 305 of 2013 ================================================================ KARL MARX GENERAL LABOUR UNIONTHRO ITS SECRETARY/AUTHORISESD....Petitioner(s) Versus ASSISTANT LABOUR COMMISSIONER & 3....Respondent(s) ================================================================ Appearance: MR NAYAN D PAREKH, ADVOCATE for the Petitioner(s) No. 1 ================================================================ CORAM: HONOURABLE MR.JUSTICE KS JHAVERI Date : 15/01/2013 ORAL ORDER
Notice returnable on 28.01.2013. Direct service is permitted.
(K.S.JHAVERI, J.) divya Page 1 of 1