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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(e) in Punjab School Education Board (Payment of Gratuity) Regulations, 1989

(e)['Qualifying service' means service which counts for Board's contribution towards the Provident Fund Regulations and those who opted Pension Qualifying service means all period spent on duty without interruption and does not include period of service of non-pensionable establishment and period of service in work charged establishment] [Substituted vide Board's Item No. 5(10) dated 26.3.98, w.e.f. 1.4.1991 vide Board item No. 4(1) dated 21.1.1999.].