Gauhati High Court
Tapobrat Chhetri vs The State Of Assam And 5 Ors on 4 March, 2020
Author: Ajai Lamba
Bench: Chief Justice, Soumitra Saikia
Page No.# 1/6
GAHC010153612018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : PIL 48/2018
1:TAPOBRAT CHHETRI
S/O- CHANDRA BAHADUR CHHETRI, VILL- SHANTIPUR, P.O AND P.S-
DUDHNOI, DIST- GOALPARA, ASSAM, PIN-783124
VERSUS
1:THE STATE OF ASSAM AND 5 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM, HEALTH AND
FAMILY WELFARE DEPTT, STATE SECRETARIAT, DISPUR, GUWAHATI,
ASSAM, PIN- 781006
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
HEALTH AND FAMILY WELFARE DEPTT
STATE SECRETARIAT
DISPUR
GHY
ASSAM
PIN- 781006
3:THE DIRECTOR
NATIONAL HEALTH MISSION
JAWAHAR NAGAR
KHANAPARA
GHY
PIN- 781022
4:THE JOINT DIRECTOR OF HEALTH SERVICES
HAILAKANDI DIST
ASSAM
PIN- 788155
5:THE MEDICAL SUPERINTENDENT
LALA CHC
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HAILAKANDI
PIN- 788163
6:THE UNION OF INDIA
REP. BY THE SECRETARY TO THE GOVT OF INDIA
MIN OF HEALTH AND FAMILY WELFARE
NIRMAN BHAWAN
NEAR UDYOG BHAWAN METRO STATION
MAULANA AZAD ROAD
NEW DELHI PIN- 11001
Advocate for the Petitioner : MS. D GHOSH
Advocate for the Respondent : SC, HEALTH
Linked Case : PIL 38/2017
1:TAPOBRAT CHHETRI
S/O. CHANDRA BAHADUR CHHETRI
VILL. SHANTIPUR
P.O. and P.S. DUDHNOI
DIST. GOALPARA
ASSAM
PIN-783124.
VERSUS
1:THE STATE OF ASSAM and 4 ORS.
REP. BY THE CHIEF SECRETARY
DISPUR
GUWAHATI
ASSAM.
2:COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HEALTH AND FAMILY WELFARE DEPTT.
STATE SECRETARIAT
DISPUR
GUWAHATI
ASSAM-781006.
3:THE DIRECTOR
NATIONAL HEALTH MISSION NHM
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JAWAHARNAGAR
KHANAPARA
GUWAHATI-781022.
4:MEDICAL OFFICER
HOWLY CHC
BARPETA.
5:UNION OF INDIA
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HEALTH AND FAMILY WELFARE
NEW DELHI.
Advocate for the Petitioner : MS.N DEKA
Advocate for the Respondent : SC
HEALTH
Linked Case : PIL 17/2018
1:TAPOBRAT CHHETRI
S/O- CHANDRA BAHADUR CHHETRI
VILL- SHANTIPUR
P.O. AND P.S. DUDHNOI
DIST- GOALPARA
ASSAM
PIN-783124
VERSUS
1:THE UNION OF INDIA AND 5 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HEALTH AND FAMILY WELFARE
NEW DELHI
2:THE STATE OF ASSAM
REP. BY THE CHIEF SECRETARY
DISPUR
GUWAHATI
ASSAM
PIN-781006
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HEALTH AND FAMILY WELFARE DEPTT.
ASSAM SECRETARIAT
DISPUR
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GUWAHATI
ASSAM-781006
4:THE MISSION DIRECTOR
NATIONAL HEALTH MISSION (NHM)
SAIKIA COMMERCIAL COMPLEX
SREENAGAR PATH
CHRISTIAN BASTI
GS ROAD
GUWAHATI
ASSAM
PIN-781005
5:THE JOINT DIRECTOR OF HEALTH SERVICES
TINSUKIA
NEAR THANA CHARIALI
TINSUKIA
ASSAM
PIN-786125
6:THE MEDICAL OFFICER
DANGARI CHC
DOOMDOOMA REVENUE CIRCLE
DIST- TINSUKIA
ASSAM
Advocate for the Petitioner : MS. D GHOSH
Advocate for the Respondent : ASSTT.S.G.I.
Linked Case : PIL 32/2018
1:TAPOBRAT CHHETRI
S/O. CHANDRA BAHADUR CHHETRI
VILLAGE- SHANTIPUR
P.O. AND P.S. DUDHNOI
DISTRICT- GOALPARA
ASSAM
PIN- 783124.
VERSUS
1:THE UNION OF INDIA AND 6 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HEALTH AND FAMILY WELFARE
NEW DELHI
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PIN- 110001
2:THE STATE OF ASSAM
( REPRESENTED BY CHIEF SECRETARY) DISPUR
GUWAHATI
ASSAM
PIN- 781006.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
ASSAM SECRETARIAT
DISPUR
GUWAHATI
ASSAM- 781006.
4:THE MISSION DIRECTOR
NATIONAL HEALTH MISSION (NHM)
SAIKIA COMMERCIAL COMPLEX
SREENAGAR PATH
CHRISTIAN BASTI
GS ROAD
GUWAHATI
ASSAM
PIN- 781005.
5:THE JOINT DIRECTOR OF HEALTH SERVICES
TINSUKIA
NEAR THANA CHARIALI
TINSUKIA
ASSAM
PIN- 786125.
6:THE MEDICAL OFFICER
HASSAK MINI PHC
MARGHERITA BLOCK
P.O. KAMCHAI
TINSUKIA
ASSAM
PIN- 786125.
7:THE PUBLIC WORKS (ROADS) DEPARTMENT
THROUGH THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT
OF ASSAM
PWD
CMS BLOCK
GROUND FLOOR
ASSAM SECRETARIAT
DISPUR
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GUWAHATI
ASSAM
PIN- 781006.
Advocate for the Petitioner : MS. D GHOSH
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
Date : 04-03-2020 (Ajai Lamba, CJ) List on 03.04.2020.
JUDGE CHIEF JUSTICE 04.03.2020 Comparing Assistant