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Gauhati High Court

Tapobrat Chhetri vs The State Of Assam And 5 Ors on 4 March, 2020

Author: Ajai Lamba

Bench: Chief Justice, Soumitra Saikia

                                                                 Page No.# 1/6

GAHC010153612018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : PIL 48/2018

         1:TAPOBRAT CHHETRI
         S/O- CHANDRA BAHADUR CHHETRI, VILL- SHANTIPUR, P.O AND P.S-
         DUDHNOI, DIST- GOALPARA, ASSAM, PIN-783124

         VERSUS

         1:THE STATE OF ASSAM AND 5 ORS
         REP. BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM, HEALTH AND
         FAMILY WELFARE DEPTT, STATE SECRETARIAT, DISPUR, GUWAHATI,
         ASSAM, PIN- 781006

         2:THE COMMISSIONER AND SECRETARY
         TO THE GOVT OF ASSAM
          HEALTH AND FAMILY WELFARE DEPTT
          STATE SECRETARIAT
          DISPUR
          GHY
         ASSAM
          PIN- 781006

         3:THE DIRECTOR
          NATIONAL HEALTH MISSION
          JAWAHAR NAGAR
          KHANAPARA
          GHY
          PIN- 781022

         4:THE JOINT DIRECTOR OF HEALTH SERVICES
          HAILAKANDI DIST
         ASSAM
          PIN- 788155

         5:THE MEDICAL SUPERINTENDENT
          LALA CHC
                                                                   Page No.# 2/6

             HAILAKANDI
             PIN- 788163

            6:THE UNION OF INDIA
             REP. BY THE SECRETARY TO THE GOVT OF INDIA
             MIN OF HEALTH AND FAMILY WELFARE
             NIRMAN BHAWAN
             NEAR UDYOG BHAWAN METRO STATION
             MAULANA AZAD ROAD
             NEW DELHI PIN- 11001

Advocate for the Petitioner   : MS. D GHOSH

Advocate for the Respondent : SC, HEALTH




             Linked Case : PIL 38/2017

            1:TAPOBRAT CHHETRI
             S/O. CHANDRA BAHADUR CHHETRI
            VILL. SHANTIPUR
             P.O. and P.S. DUDHNOI
             DIST. GOALPARA
            ASSAM
             PIN-783124.


             VERSUS

             1:THE STATE OF ASSAM and 4 ORS.
             REP. BY THE CHIEF SECRETARY
             DISPUR
             GUWAHATI
             ASSAM.

             2:COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
             HEALTH AND FAMILY WELFARE DEPTT.
             STATE SECRETARIAT
             DISPUR
             GUWAHATI
             ASSAM-781006.

             3:THE DIRECTOR
             NATIONAL HEALTH MISSION NHM
                                                     Page No.# 3/6

JAWAHARNAGAR
KHANAPARA
GUWAHATI-781022.

4:MEDICAL OFFICER
HOWLY CHC
BARPETA.

5:UNION OF INDIA
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HEALTH AND FAMILY WELFARE
NEW DELHI.

Advocate for the Petitioner : MS.N DEKA
Advocate for the Respondent : SC
HEALTH



Linked Case : PIL 17/2018

1:TAPOBRAT CHHETRI
 S/O- CHANDRA BAHADUR CHHETRI
VILL- SHANTIPUR
 P.O. AND P.S. DUDHNOI
 DIST- GOALPARA
ASSAM
 PIN-783124


VERSUS

1:THE UNION OF INDIA AND 5 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HEALTH AND FAMILY WELFARE
NEW DELHI

2:THE STATE OF ASSAM
REP. BY THE CHIEF SECRETARY
DISPUR
GUWAHATI
ASSAM
PIN-781006

3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HEALTH AND FAMILY WELFARE DEPTT.
ASSAM SECRETARIAT
DISPUR
                                                      Page No.# 4/6

GUWAHATI
ASSAM-781006

4:THE MISSION DIRECTOR
NATIONAL HEALTH MISSION (NHM)
SAIKIA COMMERCIAL COMPLEX
SREENAGAR PATH
CHRISTIAN BASTI
GS ROAD
GUWAHATI
ASSAM
PIN-781005

5:THE JOINT DIRECTOR OF HEALTH SERVICES
TINSUKIA
NEAR THANA CHARIALI
TINSUKIA
ASSAM
PIN-786125

6:THE MEDICAL OFFICER
DANGARI CHC
DOOMDOOMA REVENUE CIRCLE
DIST- TINSUKIA
ASSAM

Advocate for the Petitioner : MS. D GHOSH
Advocate for the Respondent : ASSTT.S.G.I.



Linked Case : PIL 32/2018

1:TAPOBRAT CHHETRI
 S/O. CHANDRA BAHADUR CHHETRI
VILLAGE- SHANTIPUR
 P.O. AND P.S. DUDHNOI
 DISTRICT- GOALPARA
ASSAM
 PIN- 783124.


VERSUS

1:THE UNION OF INDIA AND 6 ORS.
REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF HEALTH AND FAMILY WELFARE
NEW DELHI
                                                     Page No.# 5/6

PIN- 110001

2:THE STATE OF ASSAM
( REPRESENTED BY CHIEF SECRETARY) DISPUR
GUWAHATI
ASSAM
PIN- 781006.

3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
ASSAM SECRETARIAT
DISPUR
GUWAHATI
ASSAM- 781006.

4:THE MISSION DIRECTOR
NATIONAL HEALTH MISSION (NHM)
SAIKIA COMMERCIAL COMPLEX
SREENAGAR PATH
CHRISTIAN BASTI
GS ROAD
GUWAHATI
ASSAM
PIN- 781005.

5:THE JOINT DIRECTOR OF HEALTH SERVICES
TINSUKIA
NEAR THANA CHARIALI
TINSUKIA
ASSAM
PIN- 786125.

6:THE MEDICAL OFFICER
HASSAK MINI PHC
MARGHERITA BLOCK
P.O. KAMCHAI
TINSUKIA
ASSAM
PIN- 786125.

7:THE PUBLIC WORKS (ROADS) DEPARTMENT
THROUGH THE ADDITIONAL CHIEF SECRETARY TO THE GOVERNMENT
OF ASSAM
PWD
CMS BLOCK
GROUND FLOOR
ASSAM SECRETARIAT
DISPUR
                                                                          Page No.# 6/6

            GUWAHATI
            ASSAM
            PIN- 781006.

            Advocate for the Petitioner : MS. D GHOSH
            Advocate for the Respondent : ASSTT.S.G.I.



                                     BEFORE
                          HONOURABLE THE CHIEF JUSTICE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                          ORDER

Date : 04-03-2020 (Ajai Lamba, CJ) List on 03.04.2020.

JUDGE CHIEF JUSTICE 04.03.2020 Comparing Assistant