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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(1) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949

(1)The Supervisor Kanungo shall prepare a statement in Form Z. A. F. No. 2 of all the holdings in a mahal whose rents have been abated or enhanced on or after July 1,1948, otherwise than by an order or decree of a court.