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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(b) in The Karnataka Oil Palm (Regulation of Cultivation, Production and Processing) Act, 2013

(b)to review and monitor the progress of implementation of the programme of Oil Palm development in the State by the Project staff and take appropriate decisions for the development of oil palm in each of the zones;