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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Bihar - Subsection

Section 44(1)(b) in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

(b)The name, description and the address of the opposite party or parties as the case may be, so far as they can be ascertained.