Section 3(13) in The Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987
(13)'Pay'. - Pay means the pay as defined in Rule 2.44 of the Punjab Civil Services Rules, Volume-I, Part-I.Note :- Unless the contrary appears from the context or subject, the term "Pay" defined in Rule 2.44 of Punjab Civil Services Rules, Volume-I, Part-I, does not include "Special Pay".
