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Union of India - Section

Section 2 in The Currency Futures (Reserve Bank) Directions, 2008

2. Definitions.

- (i) Currency Futures means a standardised foreign exchange derivative contract traded on a recognized stock exchange to buy or sell one currency against another on a specified future date, at a price specified on the date of contract, but does not include a forward contract.
(ii)Currency Futures market means the market in which currency futures are traded.