Bombay High Court
M/S. S.S. Nikade And Company, Tilakwdi ... vs Vidarbha Irrigation Development ... on 10 October, 2019
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1888 OF 2019
M/s. S.s. Nikade And Company, Tilakwdi ....Petitioner
Through Partners, Santosh Sambhashiv Nikade
And Another
V/S
Vidarbha Irrigation Development Corporation ....Respondent
Thr. Executive Director, Nagpur And Others K.s. Narwade For Petitioner Copy Served To Gp For R-2,3, 5 And 6. Vivek Govind Palshikar For/r-1 & 4 For Respondent CORAM : A.S. CHANDURKAR, J DATE : 10th October, 2019 P.C. :
Heard Mr. K.S. Narwade, Adv.for Petitioner, Mr. V.G. Palshikar, Adv. for R-1&4, Mr. A.V. Palshikar, AGP for R-2,3,5 & 6. S.O. to 22/10/2019 FOR ORDERS AT END OF BOARD.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 10/10/2019 ::: Downloaded on - 11/10/2019 04:29:58 :::