Madhya Pradesh High Court
Janki News Print Pvt. Ltd vs Union Of India on 25 June, 2025
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-18731-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 18731 of 2025 (JANKI NEWS PRINT PVT. LTD Vs UNION OF INDIA AND OTHERS ) Dated : 25-06-2025 Parties through their counsels.
List along with WP No. 14964 of 2025 for analogous hearing. Interim relief, if any, to continue till the next date. Meanwhile, reply, if any, be filed.
(VISHAL MISHRA) JUDGE VV Signature Not Verified Signed by: VINOD VISHWAKARMA Signing time: 26-06-2025 14:47:39