Jammu & Kashmir High Court - Srinagar Bench
Abdul Basit vs University Of Kashmir & Anr on 15 July, 2020
Author: Chief Justice
Bench: Chief Justice
Serial No. 202
Advance List
IN THE HIGH COURT OF JAMMU AND KASHMIR
At SRINAGAR
(Through Video Conferencing)
OWP No. 121/2019
Abdul Basit
---Petitioner/Appellant(s)
Through:- None
V/s
University of Kashmir & Anr.
---Respondent(s)
Through:- Mr. J. A. Kawoosa, Adv.
CORAM:
HON'BLE THE CHIEF JUSTICE
ORDER
15.07.2020 I have been informed that the Government has imposed lockdown in several parts of the Srinagar District. There is no appearance on behalf of the petitioner.
In the interest of justice, the case is adjourned.
List on 29th September 2020.
(GITA MITTAL) CHIEF JUSTICE Srinagar 15.07.2020 Altaf MOHAMMAD ALTAF NIMA 2020.07.16 11:29 I attest to the accuracy and integrity of this document