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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(2)(i) in Gujarat Lokayukta Aayog Act, 2013

(i)the categories of officers and employees who may be appointed, their salaries and allowances and other conditions of service under sub-section (1) of section 18;