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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in The Cochin Harbour Craft Rules, 1947

(g)"Port" means the Port of Cochin comprised within the territories of the State of Travancore-Cochin and Madras the limits of which have been specified in the notification of the Government of India in the Ministry of Transport No. 11-P(107)/49, dated the 8th January, 1952;