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State of West Bengal - Section

Section 14 in East Kolkata Wetlands (Conservation and Management) Rules, 2006

14. Annual report of Authority.

— (1) The Member-Secretary or any other officer of the Authority authorised in this behalf, shall prepare the annual report for each financial year, giving a full account of the activities of the Authority during that financial year and submit the same to the State Government.
(2)The Authority shall furnish to the State Government the annual report together with the audited statement of accounts to the State Government by the end of September each year.Form 1[See rule 8(1)]Form for application for Change of Character or mode of use of the land in the East Kolkata Wetlands area[To be submitted in triplicate][To be filled in by the office]
Serial No..................................... Date ofReceipt..................................Date of dispatch to Collector/forwardingNo..........................................Date of Receipt from Collector forwarding No..................................