Allahabad High Court
Km. Shikha Srivastava vs Neeraj Kushwaha, Civil Judge (Senior ... on 5 December, 2019
Author: Suneet Kumar
Bench: Suneet Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- CONTEMPT APPLICATION (CIVIL) No. - 8101 of 2019 Applicant :- Km. Shikha Srivastava Opposite Party :- Neeraj Kushwaha, Civil Judge (Senior Division) Counsel for Applicant :- Santosh Kumar Mishra Hon'ble Suneet Kumar,J.
Learned counsel for the applicant prays that he may be permitted to withdraw the instant contempt petition with liberty to file appropriate expedite application in the pending suit.
The contempt petition is, accordingly, disposed of as withdrawn with the aforesaid liberty.
In the event such an application is filed, it is expected that the same shall be considered and decided on merits, in accordance with law.
Order Date :- 5.12.2019 Md Faisal