Chattisgarh High Court
Surendra Kumar Bharti @ Sunil vs State Of Chhattisgarh 9 Mcrc/106/2019 ... on 9 January, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
MCRC No. 105 of 2019
Surendra Kumar Bharti @ Sunil Versus State Of Chhattisgarh
1
09-01-2019Heard.
Admit.
Call for the case diary and list the matter for final hearing in due course.
sd/-
(Sharad Kumar Gupta) Judge Khushi