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Supreme Court - Daily Orders

Union Of India vs B.S. Mohanty on 29 August, 2016

     ITEM NO.88                            REGISTRAR COURT. 1                 SECTION XIV

                                      S U P R E M E C O U R T O F     I N D I A
                                              RECORD OF PROCEEDINGS

                                      BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

                                              Civil Appeal   No(s).   362/2016


     UNION OF INDIA AND ORS.                                               Appellant(s)

                                                       VERSUS

     B.S.MOHANTY AND ORS.                                                  Respondent(s)


     WITH
     C.A. No. 2790/2016

     Date : 29/08/2016 This appeal was called on for hearing today.

     For Appellant(s)
                                           Ms Sushma Verma, Adv.
                                           Mr. B. V. Balaram Das,Adv.

     For Respondent(s)
                                           Mr Paramhans, Adv.
                                           Mr. C. K. Rai,Adv.
                                           Mr Manoj Jain, Adv.
                                           Mr. Y. Raja Gopala Rao,Adv.
                                           Mr Hitendra Nath Rath, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R
C.A.NO.2790/2016

Deleted.

C.A.NO.362/2016

Respondent nos.1,19,36,34,27,44,48,56,63,68,72 and 73 are duly represented.

Await certificate of service of respondent nos.2 to 18,20 to 26,28 to 33,35,37 to 43,45 to 47,49 to 55,57 to 62,64 to 67,69 to 71 and 74 to 80. Reminder be issued.

Signature Not Verified Digitally signed by RASHI GUPTA Date: 2016.08.30

List again on 10.11.2016.

16:52:15 IST Reason:

(PAWAN DEV KOTWAL) Registrar