Patna High Court - Orders
Mohan Mandal @ Manmohan Mandal vs The State Of Bihar on 26 June, 2019
Author: Prakash Chandra Jaiswal
Bench: Prakash Chandra Jaiswal
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL APPEAL (SJ) No.651 of 2019
Arising Out of PS. Case No.-188 Year-2018 Thana- JOGBANI District- Araria
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Mohan Mandal @ Manmohan Mandal
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
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Appearance :
For the Appellant/s : Mr. Kundan Kumar Singh
For the Respondent/s : Mrs. Usha Kumari 1
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CORAM: HONOURABLE MR. JUSTICE PRAKASH CHANDRA
JAISWAL
ORAL ORDER
6 26-06-2019The case under hand is Criminal Appeal (SJ), but in the title portion of the order dated 10.05.2019, instead of Criminal Appeal (SJ), Criminal Miscellaneous has been emanated due to technical glitches, which is modified, accordingly.
List this case on the date fixed.
(Prakash Chandra Jaiswal, J) rohit/-
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