Madhya Pradesh High Court
K.G. Developers Thru. Partner Ashish ... vs The State Of Madhya Pradesh on 30 October, 2015
1
Matters notified on the Board dated 30th October, 2015
30/10/2015
Common Order
Advocate for the Advocate for the applicant(s) / respondent/State S. No. Case No. appellant(s) / petitioner(s) 13 W.P. No.3493/15 Shri A.Solanki on Shri Yogesh Mittal behalf of Shri V. Dalal 10 W.P. No.2117/15 Shri A.Solanki on Shri Prasanna Prasad behalf of Shri V. Dalal 9 W.A. No.410/15 Shri Amit Dubey Shri Aniket Naik Learned Counsel for the appellant(s) / applicant(s) / petitioner(s) prays for time.
List after two weeks/ as prayed.
I.R. granted earlier, if any, to continue till the next date of hearing.
(Mrs. S.R. Waghmare) ( Prakash Shrivastava)
Judge Judge
sumathi