National Green Tribunal
Jmt Arjun And Adarsh Enterprises vs Medicare Environmental Management Pvt ... on 6 August, 2024
Author: Satyagopal Korlapati
Bench: Satyagopal Korlapati
Item No.02:-
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
Tuesday, the 06th day of August 2024.
(Through Video Conference)
Original Application No.161 of 2024 (SZ)
IN THE MATTER OF:
JMT ARJUN & ADARSH ENTERPRISES
Office Address : No. 290, 1st 'A' Cross, 8th Main Road,
3rd Stage, 4th Block, Basaveshwaranagar,
Bengaluru -- 560 079.
Rep. by its Proprietor
Sri. J M B Eshwar
Factory Address :
JMT ARJUN & ADARSH ENTERPRISES
Plot No. 43, 1st Phase, Dabospet Industrial Area,
Nelamangala Taluk,
Bengaluru Rural District.
...Applicant(s)
Versus
1) M/s. Medicare Environmental Management Pvt. Ltd.
Plot No: 39, 1st Phase, Dabospet Industrial Area,
Nelamangala Taluk, Bangalore Rural District.
2) M/s. Medicare Environmental Management Pvt. Ltd.
Level 11 B, Aurobindo Galaxy,
Hyderabad Knowledge City, Hitech City Road,
Hyderabad -- 500 081.
3) The Executive Engineer,
The Bangalore Electric Supply Company Limited., (BESCOM),
B H Road, Nelamangala, Bengaluru - 562 123.
4) The Member Secretary,
Karnataka State Pollution Control Board,
Parisara Bhavana, Church Street,
Bangalore - 560 001.
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5) The Senior Environmental Officer - Bengaluru North
Karnataka State Pollution Control Board,
Urban Eco Park, 3rd floor, 100 feet road,
3rd Phase, Peenya Industrial Area,
Bengaluru - 560 058.
...Respondent(s)
For Applicant(s): None.
For Respondent(s): None.
CORAM:
HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER
HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER
JUDGMENT
1. The above Original Application was initially listed on 15.05.2024 under the caption "For Admission". Since there was no representation for the applicant, it was adjourned to 16.05.2024. Even, on 16.05.2024, there was no representation for the applicant and again, it was adjourned to 24.07.2024 under the same caption.
2. Thereafter, when the matter was taken up on 24.07.2024, one Mr. Manivannan, who represented Mr. S.V. Bhat, the learned counsel on record, sought time. Hence, the matter was posted to 06.08.2024 under the caption "For Dismissal".
3. Despite granting opportunities for the applicant for the last hearings viz., 15.05.2024, 16.05.2024 and 24.07.2024, the applicant has not shown up even today (i.e. 06.08.2024) either in person or through their counsel. Page 2 of 3
4. Hence, the Original Application [O.A. No.161 of 2024 (SZ)] is dismissed for non-prosecution.
Sd/-
Smt. Justice Pushpa Sathyanarayana, JM Sd/-
Dr. Satyagopal Korlapati, EM O.A. No.161/2024(SZ) 06th August, 2024. AD.
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