Manipur High Court
Tongbram Mangibabu Singh vs Maharaj Sanajaoba Leishemba on 8 September, 2022
Author: Ahanthem Bimol Singh
Bench: Ahanthem Bimol Singh
IN. 10
SHOUGRA Digitally signed by
SHOUGRAKPAM
KPAM DEVANANDA
DEVANAN SINGH
Date: 2022.09.08
DA SINGH 14:12:26 +05'30'
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
El. Petn. No. 1 of 2020
Tongbram Mangibabu Singh ... Petitioner
Vs.
Maharaj Sanajaoba Leishemba ... Respondent
B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 08-09-2022 On the joint prayer made by the counsel appearing for the parties, list this case again on 10-10-2022.
JUDGE Devananda IN. 11 SHOUGRA Digitally by signed KPAM SHOUGRAKPAM DEVANANDA DEVANAN SINGH DA SINGH Date: 2022.09.08 14:12:48 +05'30' IN THE HIGH COURT OF MANIPUR AT IMPHAL MC(El. Petn.) No. 118 of 2022 Maharaja Sanajaoba Leishemba ... Applicant Vs. Tongbram Mangibabu Singh ... Respondent B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 08-09-2022 Heard N. Zequeson, learned counsel appearing for the applicant.
Issue notice, returnable within three weeks.
Mr. L. Shashibhushan, learned counsel accepts notice on behalf of the respondents, hence no formal notice is called for.
List this case again on 10-10-2022. In the meantime, respondents are at liberty to file written objection, if so advised.
JUDGE Devananda IN. 12 SHOUGRA Digitally signed by SHOUGRAKPAM KPAM DEVANANDA DEVANAN SINGH Date: 2022.09.08 DA SINGH 14:13:10 +05'30' IN THE HIGH COURT OF MANIPUR AT IMPHAL El. Recr. Petn. No. 1 of 2020 Maharaja Sanajaoba Leishemba ... Petitioner Vs. Tongbram Mangibabu Singh ... Respondent B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 08-09-2022 On the joint prayer made by the counsel appearing for the parties, list this case again on 10-10-2022.
JUDGE Devananda IN. 13 SHOUGR Digitally by signed AKPAM SHOUGRAKPAM DEVANANDA DEVANAN SINGH IN THE HIGH COURT OF MANIPUR Date: 2022.09.08 DA SINGH 14:13:31 +05'30' AT IMPHAL MC(El. Petn.) No. 10 of 2022 Maharaja Sanajaoba Leishemba ... Applicant Vs. Tongbram Mangibabu Singh ... Respondent B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 08-09-2022 As prayed for by the counsel appearing for the parties, list this case again on 10-10-2022.
JUDGE Devananda IN. 14 SHOUGRA Digitally signed by SHOUGRAKPAM KPAM DEVANANDA DEVANAN SINGH Date: 2022.09.08 DA SINGH 14:14:03 +05'30' IN THE HIGH COURT OF MANIPUR AT IMPHAL MC(El. Petn.) No. 21 of 2020 Maharaja Sanajaoba Leishemba ... Applicant Vs. Tongbram Mangibabu Singh ... Respondent B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 08-09-2022 On the joint prayer made by the counsel appearing for the parties, list this case again on 10-10-2022 for consideration.
JUDGE Devananda IN. 15 SHOUGRA Digitally signed by KPAM SHOUGRAKPAM DEVANANDA DEVANAN SINGH DA SINGH Date: 2022.09.08 14:14:24 +05'30' IN THE HIGH COURT OF MANIPUR AT IMPHAL MC(EP) No. 31 of 2021 Tongbram Mangibabu Singh ... Applicant Vs. Maharaj Sanajaoba Leishemba ... Respondent B E F O R E HON'BLE MR. JUSTICE AHANTHEM BIMOL SINGH 08-09-2022 Mr. L. Shashibhushan, learned counsel appearing for the applicant seeks two week time for filing replication to the written statement filed by the respondent.
As prayed for, list this case again on 10-10-2022.
JUDGE Devananda