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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Meghalaya - Subsection

Section 19(1)(d) in The Shillong Electric Supply Undertaking (Acquisition) Act, 1977

(d)Whether any agreement to supply electricity entered into by the licensee prior to the vesting date is of the nature referred to in the first proviso to sub-section (3) of Section 5;