Andhra Pradesh High Court - Amravati
V. Arumunayagam, vs Tirumala Tirupathi Devasthanams, on 2 November, 2021
Author: K Suresh Reddy
Bench: K Suresh Reddy
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
W.P.Nos. 18489 AND 18700 OF 2012
PROCEEDING SHEET
S.No DATE ORDER OFFICE
NOTE
07. 02.11.21 KSR, J.
At the request of learned standing counsel, post after two (2) weeks.
________________ K.SURESH REDDY, J. JSK 2 S.No DATE ORDER OFFICE NOTE