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Himachal Pradesh High Court

Hakam Singh vs . Hem Raj & Others on 1 September, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Hakam Singh Vs. Hem Raj & Others .

RFA No. 3 of 2008 01.09.2022 Present: Ms. Amita Chandel, Advocate for the appellant.

Mr. Romesh Verma, Advocate for respondents No. 2 and 3.

Appeal against respondent No. 1 stands abated.

Ms. Amita Chandel, learned Counsel for the appellant submits that power of attorney stands received on behalf of the appellant and the same shall be filed within a period of one week.

Being an admitted matter, list in due course.

(Ajay Mohan Goel) Judge September 01, 2022 (narender) ::: Downloaded on - 01/09/2022 20:11:38 :::CIS