Himachal Pradesh High Court
Hakam Singh vs . Hem Raj & Others on 1 September, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Hakam Singh Vs. Hem Raj & Others .
RFA No. 3 of 2008 01.09.2022 Present: Ms. Amita Chandel, Advocate for the appellant.
Mr. Romesh Verma, Advocate for respondents No. 2 and 3.
Appeal against respondent No. 1 stands abated.
Ms. Amita Chandel, learned Counsel for the appellant submits that power of attorney stands received on behalf of the appellant and the same shall be filed within a period of one week.
Being an admitted matter, list in due course.
(Ajay Mohan Goel) Judge September 01, 2022 (narender) ::: Downloaded on - 01/09/2022 20:11:38 :::CIS