Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2) in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963

(2)No employer shall on any day open before 9 a. m. or keep open after 7 p. m. any commercial establishment, not mentioned in Schedule II of the Act.