Punjab-Haryana High Court
Devender Singh Mor @ Moar vs State Of Haryana And Anr on 11 October, 2017
Author: G.S. Sandhawalia
Bench: G.S. Sandhawalia
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Writ Petition No.22503 of 2016
Decided on : 11.10.2017
Devender Singh Mor @ Moar
... Petitioner
Versus
State of Haryana and others
... Respondents
CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
Present : Mr. Jitender Dhanda, Advocate
for the petitioner.
Ms. Shruti Jain Goyal, AAG, Haryana
for respondent No.1.
Ms. Amrita Nagpal, Advocate for
Mr. Lokesh Sinhal, Advocate for respondents No.2 & 3.
G.S. Sandhawalia, J. (Oral)
Mr. Dhanda submits that the writ petition is directed against a transfer order and same has become infructuous in view of the subsequent events.
Disposed of accordingly.
(G.S. SANDHAWALIA)
OCTOBER 11, 2017 JUDGE
Naveen
Whether speaking/reasoned: Yes/No
Whether Reportable: Yes/No
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