Gujarat High Court
M/S Sterling And Wilson Private Limited vs M/S Pacifica (India) Projects Private ... on 15 December, 2023
Author: Sunita Agarwal
Bench: Sunita Agarwal
NEUTRAL CITATION
C/ARBI.P/28/2023 ORDER DATED: 15/12/2023
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/PETN. UNDER ARBITRATION ACT NO. 28 of 2023
With
R/PETN. UNDER ARBITRATION ACT NO. 29 of 2023
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M/S STERLING AND WILSON PRIVATE LIMITED
Versus
M/S PACIFICA (INDIA) PROJECTS PRIVATE LIMITED
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Appearance:
HARSHIT R PUROHIT(8385) for the Petitioner(s) No. 1
MR MB GOHIL(2702) for the Respondent(s) No. 1
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CORAM:HONOURABLE THE CHIEF JUSTICE MRS. JUSTICE
SUNITA AGARWAL
Date : 15/12/2023
ORAL ORDER
Though initially there was an objection on the part of the learned counsel for the respondent about the statement made in the notice under section 21 of the Arbitration and Conciliation Act, 1996, calling upon the respondent for appointment of Arbitrator, however, after a brief submission, both the counsels for the parties had agreed to the extent that the matter be referred to the Arbitrator. They, however, could not reach at an agreement to the name of the Arbitrator. I therefore, proceed to appoint an advocate of this Court empanelled for arbitration.
Page 1 of 2 Downloaded on : Mon Dec 18 20:43:30 IST 2023 NEUTRAL CITATION C/ARBI.P/28/2023 ORDER DATED: 15/12/2023 undefined ORDER i. Petition is allowed. ii. Mr.C.K.Sukhwani, Advocate, High Court of Gujarat,
having his residence at "Renu Villa" Gate C/2, Bunglow No.134, Sunrise Park, B/h. Asia School, Drive-in Area, Ahmedabad-380054, is hereby nominated1 as the Sole Arbitrator to resolve the dispute between the parties in accordance with the Arbitration Centre (Domestic and International), High Court of Gujarat Rules, 2021. Both Parties would also be bound by said Rules.
iii. Registry to communicate this order to the sole Arbitrator forthwith by Speed Post.
iv. Consequently, all pending connected application/s, if any, stands disposed of. No order as to costs.
(SUNITA AGARWAL, CJ ) SUDHIR Page 2 of 2 Downloaded on : Mon Dec 18 20:43:30 IST 2023