Supreme Court - Daily Orders
Sharp Business System Thr. Finance ... vs Commissioner Of Income Tax-Iii N.D on 10 September, 2025
1
ITEM NO.101 COURT NO.13 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4072/2014
SHARP BUSINESS SYSTEM
THR. FINANCE DIRECTOR MR. YOSHIHISA MIZUNO APPELLANT(S)
VERSUS
COMMISSIONER OF INCOME TAX-III N.D. RESPONDENT(S)
[PART-HEARD BY : HON'BLE MANOJ MISRA AND HON'BLE UJJAL BHUYAN, JJ. ]
WITH
SLP(C) No. 16277/2014 (XII)
IA No. 88927/2018 - I/A FOR DETAGGING
SLP(C) No. 719/2020 (IX)
IA No. 193115/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
Diary No(s). 22308/2022 (XII) IA No. 114870/2022 - CONDONATION OF DELAY IN FILING SLP(C) No. 24756/2014 (XII) Date : 10-09-2025 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE MANOJ MISRA HON'BLE MR. JUSTICE UJJAL BHUYAN For Appellant(s) Mr. Ajay Vohra, Sr. Adv.
Mr. Vaibhav Kulkarni, Adv. Mr. Aniket Deepak Agrawal, AOR Mr. Akash Shukla, Adv.
Mr. Raj Bahadur Yadav, AOR For Respondent(s) Mr. Arvind P. Datar, Sr. Adv.
Mr. Ajay Vohra, Sr. Adv. Mr. Prakash Kumar, Adv. Mr. Rahul Gupta, AOR Signature Not Verified Mr. Arvind P. Datar, Sr. Adv.Digitally signed by Nirmala Negi Date: 2025.09.10
Mr. Amarjit Singh Bedi, Adv. 16:57:56 IST Reason:
Ms. Surekha Raman, Adv. Mr. Shreyash Kumar, Adv. Mr. Harshit Singh, Adv.2
Mr. Yashwant Sanjenbam, Adv. M/S. K J John And Co, AOR Mr. S. Dwarakanath, A.S.G. Mr. Rupesh Kumar, Sr. Adv. Mr. Raj Bahadur Yadav, AOR Mr. Prashant Singh Ii, Adv. Mr. Siddharth Sinha, Adv. Ms. Sonali Jain, Adv.
Mr. Sarthak Karol, Adv. Mr. Rajat Vaishnaw, Adv. Mr. Mudit Bansal, Adv.
Mr. S.Vijay Adithya, Adv. Ms. Aditi Dani, Adv.
Mr. Prabhakar Yadav, Adv. Mr. Abhyudey Kabra, Adv. Mr. M. Upadhyay, Adv./AOR UPON hearing the counsel the Court made the following O R D E R 1 Heard Mr. Arvind P.Datar, Mr. Ajay Vohra, learned senior counsel and Mr. S. Dwarakanath learned additional solicitor general appearing for the respective parties.
2. Judgment reserved.
(NIRMALA NEGI) (SAPNA BANSAL) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)