Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Sharp Business System Thr. Finance ... vs Commissioner Of Income Tax-Iii N.D on 10 September, 2025

                                                   1

     ITEM NO.101                         COURT NO.13                  SECTION XIV-A

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No(s).   4072/2014

     SHARP BUSINESS SYSTEM
     THR. FINANCE DIRECTOR MR. YOSHIHISA MIZUNO                     APPELLANT(S)

                                                  VERSUS

     COMMISSIONER OF INCOME TAX-III N.D.                             RESPONDENT(S)

     [PART-HEARD BY : HON'BLE MANOJ MISRA AND HON'BLE UJJAL BHUYAN, JJ. ]

     WITH
     SLP(C) No. 16277/2014 (XII)
     IA No. 88927/2018 - I/A FOR DETAGGING

     SLP(C) No. 719/2020 (IX)
     IA No. 193115/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

Diary No(s). 22308/2022 (XII) IA No. 114870/2022 - CONDONATION OF DELAY IN FILING SLP(C) No. 24756/2014 (XII) Date : 10-09-2025 These matters were called on for hearing today. CORAM :

HON'BLE MR. JUSTICE MANOJ MISRA HON'BLE MR. JUSTICE UJJAL BHUYAN For Appellant(s) Mr. Ajay Vohra, Sr. Adv.
Mr. Vaibhav Kulkarni, Adv. Mr. Aniket Deepak Agrawal, AOR Mr. Akash Shukla, Adv.
Mr. Raj Bahadur Yadav, AOR For Respondent(s) Mr. Arvind P. Datar, Sr. Adv.
Mr. Ajay Vohra, Sr. Adv. Mr. Prakash Kumar, Adv. Mr. Rahul Gupta, AOR Signature Not Verified Mr. Arvind P. Datar, Sr. Adv.
Digitally signed by Nirmala Negi Date: 2025.09.10
Mr. Amarjit Singh Bedi, Adv. 16:57:56 IST Reason:
Ms. Surekha Raman, Adv. Mr. Shreyash Kumar, Adv. Mr. Harshit Singh, Adv.
2
Mr. Yashwant Sanjenbam, Adv. M/S. K J John And Co, AOR Mr. S. Dwarakanath, A.S.G. Mr. Rupesh Kumar, Sr. Adv. Mr. Raj Bahadur Yadav, AOR Mr. Prashant Singh Ii, Adv. Mr. Siddharth Sinha, Adv. Ms. Sonali Jain, Adv.
Mr. Sarthak Karol, Adv. Mr. Rajat Vaishnaw, Adv. Mr. Mudit Bansal, Adv.
Mr. S.Vijay Adithya, Adv. Ms. Aditi Dani, Adv.
Mr. Prabhakar Yadav, Adv. Mr. Abhyudey Kabra, Adv. Mr. M. Upadhyay, Adv./AOR UPON hearing the counsel the Court made the following O R D E R 1 Heard Mr. Arvind P.Datar, Mr. Ajay Vohra, learned senior counsel and Mr. S. Dwarakanath learned additional solicitor general appearing for the respective parties.
2. Judgment reserved.

(NIRMALA NEGI) (SAPNA BANSAL) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)