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[Cites 0, Cited by 0] [Section 2(28)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(28)(iii) in Arunachal Pradesh University Act, 2012

(iii)"Approved Teachers" means such persons as are approved by the University for imparting instructions in Institutions admitted to the privileges of the University, providing instruction for a Diploma or Certificate Course or both, and are designated as Approved teachers by the Statutes;