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Himachal Pradesh High Court

Dr. Dhani Ram & Others vs Baba Balk Nath Temple Trust on 21 April, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Dr. Dhani Ram & others versus Baba Balk Nath Temple Trust & others .

CWP No. 7430 of 2021 21.04.2022 Present: Mr. Bhuvnesh Sharma and Mr. Ramakant Sharma, Advocates, for the petitioners.

Mr. Avneesh Bhardwaj, Advocate, for respondents No. 1 & 2.

Mr. Surender Verma, Advocate, for respondent No. 3.

Ms. Ritta Goswami, Additional Advocate General, for respondent No. 4.

Reply, if any, be filed within four weeks.

( Mohammad Rafiq ) Chief Justice ( Sandeep Sharma ) Judge April 21, 2022 (hemlata) ::: Downloaded on - 22/04/2022 20:06:15 :::CIS .

::: Downloaded on - 22/04/2022 20:06:15 :::CIS