Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Gujarat - Subsection

Section 1(2) in Gujarat Education Cess (Amendment) Act, 1977

(2)This section shall come into force at once, section 2 shall come into force on the 1st day of August, 1977 and section 3 shall be deemed to here come into force on the 1st day of April, 1977.