Himachal Pradesh High Court
Jai Ram vs . Hrtc & Anr. on 15 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Jai Ram vs. HRTC & Anr.
Ex. Petition No. 317 of 2021.
.
15.03.2022. Present: Mr. Manohar Lal Sharma, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for the respondents.
Learned counsel for the respondents prays for and is granted two weeks' further time to comply with the order dated 12.08.2021. List on 05.04.2022.
r (Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) th 15 March, 2022. Judge (krt) ::: Downloaded on - 15/03/2022 20:14:46 :::CIS