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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(i) in Tamil Nadu Oilpalm (Regulation of Production and Processing) Act, 1994

(i)"Oilpalm Grower's Co-operative Society" means a society registers under the Tamil Nadu Co-operative Societies Act, 1983 (Tamil Nadu Act 30 of 1983) which has among its objects and functions the cultivation and sale of oilpalm FFB by its members, and includes the Union or Federation of any such societies;