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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(b) in The Merchant Shipping (Prevention of Pollution by Sewage from Ships) Rules, 2010

(b)"anniversary date" means the day and the month of each year which corresponds to the date of expiry of the International Sewage Pollution Prevention Certificate;