Himachal Pradesh High Court
Rita Devi vs . State Of H.P. & Others on 3 April, 2023
Bench: Sabina, Satyen Vaidya
Rita Devi Vs. State of H.P. & Others .
CWP No.6727 of 2021.
03.04.2023 Present: Mr. H.S. Rangra, Advocate for the petitioner.
Mr. Rakesh Dhaulta, Additional Advocate General for respondents No.1 and 3. Mr. Tara Chand Chauhan, Advocate for respondent No.2.
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to (Sabina) Acting Chief Justice (Satyen Vaidya) Judge April 03, 2023(ps) ::: Downloaded on - 03/04/2023 20:52:45 :::CIS