Supreme Court - Daily Orders
M/S Orient Craft Ltd. vs The State Of Haryana And Others. on 19 September, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.14 COURT NO.7 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. NOS. 1, 2 AND 3 in
Petition(s) for Special Leave to Appeal (C) No(s). 5890/2015
(Arising out of impugned final judgment and order dated 11/11/2014
in CWP No. 458/2013 passed by the High Court of Punjab & Haryana at
Chandigarh)
M/S ORIENT CRAFT LTD. Petitioner(s)
VERSUS
THE STATE OF HARYANA AND OTHERS. Respondent(s)
(for restoration and c/delay in filing restoration and c/delay in
filing affidavit and office report)
Date : 19/09/2016 These applications were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Ms. Priamveda, Adv.
Mr. S. K. Verma, AOR
Dr. Sarbjit Sharma, Adv.
Dr. Sumit Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Application for restoration is dismissed.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.09.20
10:10:04 IST
Reason: