Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of Telangana - Subsection Section 4(2)(xxi) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008 (xxi)to affiliate or recognise colleges and institutions located in the University area or to withdraw such affiliation or recognition;