Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Bombay Presidency - Subsection Section 18(3) in The Bombay Forest Rules, 1942 (3)No licensee shall hunt or shoot more than two males of each species of animals specified in the licence. A list of species of such animals shall be prepared for each forest division by the Conservator of Forests.
