Punjab-Haryana High Court
Date Of Decision : 5.8.2013 vs State Of Haryana And Others on 5 August, 2013
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
Khan Md. Firoz
2013.08.13 15:21
CWP No. 2018 of 2013
DATE OF DECISION : 5.8.2013
Vinod Jangra and others
...Petitioners
Versus
State of Haryana and others
CORAM: HON'BLE MR.JUSTICE RAJIV NARAIN RAINA
Present : Mr.N.K.Sharma, Advocate for the petitioners
Ms.Kirti Singh, DAG, Haryana for respondents
For orders, see the order passed today in CWP No.1 of 2013 (Pushpinder and others vs. State of Haryana and others).
(RAJIV NARAIN RAINA) JUDGE 5.8.2013 MFK