Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act] State of Arunachal Pradesh - Subsection Section 20(3)(v) in Arunachal Pradesh University Act, 2012 (v)One Professor other than a Dean to be nominated by the Vice-Chancellor